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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3) in Assam Agricultural Engineering Service Rules, 1983

(3)For promotion from one cadre to another, as provided hereinbefore, a member shall be eligible if he possesses the qualifications, training and experience, as prescribed below :
(a)For promotion to the cadre of Chief Engineer, Agriculture, an officer shall have experience in the administration of agriculture engineering in the post of Superintending Engineer for at least 8 years on the 1st January of the year of promotion.
(b)For promotion to the cadre of Superintending Engineer, Agriculture an officer shall hold-
(i)a first or high second class decree in agricultural engineering or in civil or mechanical engineering, or a first or high second class honours or master's degree in the above fields of engineering; and
(ii)experience in administration of agriculture in any senior post at least for a period of 5 years on the first January of the year of promotion.
(c)For promotion to the cadre of Executive Engineer, Agriculture an officer shall have-
(i)the minimum educational qualification of a degree in agriculture engineering or in civil or mechanical engineering or passed Parts A and B of the Associate Membership Examination of the Institution of Engineers (India); and
(ii)experience as a Sub-divisional Agricultural Engineer/Assistant Agricultural Engineer for a minimum period of 6 years on the first January of the year of promotion.
(d)All officers shall have successfully undergone the training and passed the departmental examination as prescribed for the purposes of promotion.