Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(2)(d) in The University of Kota Act, 2003 (d)One Post-graduate College Principal and one Post-graduate Department Head in each subject of the faculty from affiliated colleges, nominated by the State Government;