Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(e) in The Orissa Subordinate Fisheries Service Rules, 1994 (e)In respect of Fishery Demonstrator, the vacancies shall be filled up by the direct recruitment in accordance with Rules 5 and 6.
