Section 9(4) in The Central Waqf Council Rules, 1998
(4)[ The Chairperson or in his absence, any member of the Council present, as is decided by the Council, shall preside over the meeting of the Council.] [Substituted by Notification No. G.S.R. 240 (E) dated 22.3.2012 (w.e.f. 30.9.1998)]
