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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

Bombay Presidency - Subsection

Section 59(1)(iv) in The Bombay University Act, 1974

(iv)four persons having special knowledge of the subject, for which the teacher is to be recognised, of whom two shall be nominated by the Executive Council from amongst persons other than members of the Senate, or the Faculty of teachers, and two by the Academic Council from amongst its members.