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State of Rajasthan - Section

Section 97 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

97. Journeys not provided in this section.

- For any journeys undertaken by an employee for which no provision is made in this section, he shall draw travelling allowance on such scale as may be fixed by the Board, having regard to the cost and the modes of transport obtaining in the area in which the journey is undertaken, and the basis on which reimbursement of travelling expenses is allowed by the State Government to its employees in similar circumstances.