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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(b) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(b)Boy Orderlies. - The Commandant of a battalion may appoint as Boy Orderlies sons of such deceased or retired officers of the Special Armed Force who stand in need of help. Their pay and allowance and conditions of service shall be the same as those of Boy Orderlies in the District Police. Their number in any battalion shall not be more than 6.