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State of Arunachal Pradesh - Section

Section 4 in Arunachal Pradesh Panchayat Raj Act, 1997

4.

The Gram Panchayat shall prepare the agenda for discussion of the Gram Sabha and such matters shall relate to the following, namely:-
(a)the annual statement of accounts of the Gram Panchayat, the report of administration of the preceding financial year and the last audit note and replies if any made thereto;
(b)the report in respect of development programmes of the Gram Panchayat relating to the preceding year and development programmes proposed to be undertaken during the current year.