Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Arunachal Pradesh - Subsection Section 4(a) in Arunachal Pradesh Panchayat Raj Act, 1997 (a)the annual statement of accounts of the Gram Panchayat, the report of administration of the preceding financial year and the last audit note and replies if any made thereto;
