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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(ix) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(ix)help Grama Panchayats and voluntary organisations in preparing programmes of action and executing development schemes in accordance with guidelines, if any, issued by Government and provide them with appropriate technical assistance;