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[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(3)(e) in Rajasthan Transparency in Public Procurement Rules, 2013

(e)A bidder participates in more than one bid in the same bidding process. However, this does not limit the inclusion of the same sub-contractor, not otherwise participating as a bidder, in more than one bid; or