Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Jharkhand - Subsection Section 42(1) in Bihar Factories Rules, 1950 (1)where the maximum number of workers working at any one time does not exceed one hundred there shall be at least one latrine for every twenty-five of such workers;
