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State of Kerala - Section

Section 9 in Kerala Forest Act, 1961

9. Powers of Forest Settlement Officer.

- For the purpose of such inquiry, the Forest Settlement Officer may exercise the following powers, namely.-
(a)the power to enter by himself or to authorise any officer to enter upon any land, and to survey, demarcate and make a map of the same ;.and.
(b)the powers of a Civil Court in the trial of suits.