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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(7) in The Orissa Statistics and Economics Service Rules, 1979

(7)The provisions of Rules 11 to 15 shall mutatis mutandis apply to the conduct of the examination, filling up or vacancies and matters ancillary thereto.Chapter-V Probation, confirmation and seniority