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State of Odisha - Section

Section 18 in The Orissa Statistics and Economics Service Rules, 1979

18. Direct recruitment to the Class II Service.

- [(1) Appointment by direct recruitment shall be made for the balance thirty-three and one-third percent of the vacancies in the Cadre arising after the commencement of the Orissa Statistics and Economic Service (Amendment) Rules, 1982 during a year through a competitive examination held by the Commission in consolation with the Government :Provided that the Commission may depending on the number of vacancies, decide to select candidate only through a viva voce test in consultation with Government.] [Substituted vide Notification No. 17106/21.9.1982.]
(2)Such competitive examination shall be held at such intervals as the Commission may in consultation with the Government from time to time and having regard to the likely number of vacancies in any year determine.
(3)The said examination shall be conducted in the manner indicated in the Third Schedule.
(4)The dates on and the place at which the examinations shall be held shall be fixed by the Commission.
(5)The conditions of eligibility shall be the same as specified in Rule 9 except in so far as thereinafter mentioned, namely :
(a)Clause (c) of Sub-rule (1) of Rule 9 shall not apply and the candidate must be under 28 years and over 21 years of age on the first day of August of the year in which applications are invited; and
(b)Sub-clause (ii) of Clause (d) of Sub-rule (1) of the said rule shall not apply.
(6)The disqualification for admission to the examination shall be the same as specified in Rule 10.
(7)The provisions of Rules 11 to 15 shall mutatis mutandis apply to the conduct of the examination, filling up or vacancies and matters ancillary thereto.Chapter-V Probation, confirmation and seniority