Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(1) in The M.P. Drugs (Control) Act, 1949 (1)This Act may be cited as the [Madhya Pradesh] [ Substituted by section 3 (4) of M.P. Extension of Laws Act, 1958 (XXIII of 1958).] Drugs (Control) Act, 1949.
