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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(1) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(1)Students shall not be eligible for admission to course of study for a degree or diploma unless they have passed higher secondary examination or 10th examination respectively held under the Chhattisgarh Shiksha Adhiniyam, 1965 (No. 23 of 1965), or an examination recognised in accordance with the provisions of this section as an equivalent thereto and possess such further qualifications as may be prescribed by the Ordinance.