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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Raveesh Ninta And Another vs . State Of Hp And Others on 14 December, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Raveesh Ninta and another vs. State of HP and others .

CWP No. 2952 of 2022 14.12.2022 Present: Mr. Yogesh Kumar Chandel, Advocate for the petitioner.

M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondents No. 1and 2.

Ms. Kiran Verma, Advocate vice Mr. Rajinder Thakur, Advocate for respondent No. 3.

Mr. Parikshit Sharma, Advocate for respondent No. 9. As per report of the Registry, respondents No. 4 to 10 stand served. Mr. Parikshit Sharma, learned Counsel has put in appearance on behalf of respondent No. 9. Despite service, as none has put in appearance on behalf of respondents No. 4 to 8 and 10, accordingly, said respondents are ordered to be proceeded against ex parte.

Response to the petition, as prayed for, on behalf of appearing respondents, be filed within three weeks. List thereafter.

(Ajay Mohan Goel) Judge December 14, 2022 (narender) ::: Downloaded on - 14/12/2022 20:33:49 :::CIS