Himachal Pradesh High Court
Asha Furniture House vs . Anup Kumar Nag & Anr. on 15 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Asha Furniture House Vs. Anup Kumar Nag & Anr.
Cr.R. No. 561 of 2022 .
15.05.2023 Present: Mr. R..K.Gautam, Senior Advocate with Mr. Jai Ram Sharma, Advocate, for the petitioner.
Mr. Anuj Nag, Advocate, for the respondent No.1. .
Mr. Y.P.S. Dhaulta, Additional Advocate General, for respondent No.2.
Learned counsel for the petitioner states that the entire compensation amount has been deposited by the petitioner.
In view of the submissions made by learned counsel or the parties, let the petitioner and respondent No.1 to remain present before the Court on the next date of hearing.
List the matter on 31.05.2023, as prayed for.
Jyotsna Rewal Dua Judge May 15, 2023 (R.Atal) ::: Downloaded on - 15/05/2023 21:12:06 :::CIS