Punjab-Haryana High Court
M/S Genuine Copier Systems vs Union Of India And Others on 7 January, 2020
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-167-2020 (O&M)
Date of decision : 07.01.2020
M/s Genuine Copier System ....... Petitioner
versus
Union of India & others ...... Respondents
CORAM : HON'BLE MR.JUSTICE AJAY TEWARI
HON'BLE MR.JUSTICE AVNEESH JHINGAN
***
Present : Mr. Saurabh Kapoor, Advocate
for the petitioner (s).
***
AJAY TEWARI, J. (Oral)
For orders see CWP No.141 of 2020, M/s Photofax System Vs. Union of India and others decided vide order of even date.
( AJAY TEWARI ) JUDGE ( AVNEESH JHINGAN ) JUDGE January 07, 2020 pooja sharma-I Whether speaking/reasoned Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 11-01-2020 23:00:12 :::