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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(2)(iii) in The Himachal Pradesh Police Act, 2007

(iii)clean record of service in terms of indictment of the officer in any criminal or disciplinary proceedings or on the grounds of corruption or moral turpitude; and