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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(b) in The Orissa Veterinary Practitioners Act, 1969

(b)the President, in case he happens to be an elected member, and a resignation so tendered shall take effect from the date it is received by the State Government or, as the case may be, the President.