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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(3) in Arunachal Pradesh Municipal Election Rules, 2011

(3)The Municipal Returning Officer shall provide at each polling station required number of ballot box/ electronic voting machines, copies of the relevant part of electoral roll, the ballot papers, and other articles necessary for the conduct of poll.