Madhya Pradesh High Court
Laxman Prasad Raikwar vs Ramola on 15 October, 2024
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1 MCC-2196-2022 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCC No. 2196 of 2022 (LAXMAN PRASAD RAIKWAR AND OTHERS Vs RAMOLA ) Dated : 15-10-2024 Parties through their counsel.
List alongwith S.A.No.306/2014.
(AVANINDRA KUMAR SINGH) JUDGE RM Signature Not Verified Signed by: RAJESH MAMTANI Signing time: 17-10-2024 12:30:13