Madhya Pradesh High Court
Ramesh Chandra Jain vs Shri Vijay Dharm Soori Samadhi Mandir ... on 7 March, 2022
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
1 HIGH COURT OF MADHYA PRADESH, BENCH AT GWALIOR FA-132-2022 (Ramesh Chandra Jain Vs. Shri Vijay Dharm Soori Samadhi Mandir, Veertatva Prakashak Mandal, Shivpuri & Ors.) Gwalior, Dated : 07/03/2022 Parties through their counsel.
List the case on 21/03/2022, as jointly prayed for.
(SATISH KUMAR SHARMA) JUDGE rahul Digitally signed by RAHUL SINGH PARIHAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=eac942476567cd1b39b3da46068403462fdf82ab676d0cde4 dee473fe77953f5, pseudonym=68E0B84BAE73376CD071289B3D9FE728CE00D487, serialNumber=0275C4F803F94C47998BE5C534E21BDED910FD4AB9 D159B55575E814D05B2EED, cn=RAHUL SINGH PARIHAR Date: 2022.03.08 16:59:04 +05'30'