Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] Union of India - Subsection Section 150(1) in The Indian Post Office Rules, 1933 (1)Rules 122, 123 and 124 relating to inland money orders shall apply mutatis mutandis to foreign sterling money orders and foreign rupee money orders.
