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Union of India - Section

Section 150 in The Indian Post Office Rules, 1933

150.

(1)Rules 122, 123 and 124 relating to inland money orders shall apply mutatis mutandis to foreign sterling money orders and foreign rupee money orders.
(2)The Post Office of issue, on receipt of an application from the remitter, shall forward it for disposal to the Indian Post Office of Exchange to which the money order was originally sent.