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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(2)The seed analyst shall analyse the samples in accordance with the procedure laid down in the seed testing manual published by the Department of Agriculture & Cooperation, Ministry of Agriculture, Government of India (July, 1993) and as amended from time to time.