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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

26. Duties of a Seed Analyst.

(1)On receipt of a cotton seed sample for analysis, the seed analyst shall first ascertain that the mark and the seal or fastening as provided in Schedule, are intact and shall note the condition of the seals thereon.
(2)The seed analyst shall analyse the samples in accordance with the procedure laid down in the seed testing manual published by the Department of Agriculture & Cooperation, Ministry of Agriculture, Government of India (July, 1993) and as amended from time to time.
(3)The Seed Analyst shall deliver in Form VII, a copy of the report of the result of analysis to the seed inspector as specified in sub-section (2) of Section 10 of the Ordinance.
(4)The Seed Analyst shall from time to time forward to the State Government the reports giving the result of analytical work done by him.