Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(1) in The Cotton Cloth Act, 1918 (1)No person shall sell or keep, offer or expose for sale to the public, standard cloth otherwise than at such price as may be fixed by the State Government and in accordance with the terms and conditions of a licence issued in this behalf.
