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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(ii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(ii)formulate schemes and programmes assigned to the Panchayat Samiti for implementation in accordance with instructions issued by Government and approved plans and specifications and plan for realisation of targets on Schedule;