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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(v) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(v)"Auto LPG dispensing operator" means a company recognized by the Chief Controller for management and operations of Auto LPG dispensing station having qualification and experience specified in Schedule II;