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[Section 23]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 23(1) in M.P. Food Security Rules, 2017
| President | Minister, Government of Madhya Pradesh, Food,Civil Supplies and Consumer Protection Department. | |
| Members | 1 | Principal Secretary, Government of MadhyaPradesh, Food, Civil Supplies and Consumer Protection Department. |
| 2 | Principal Secretary, Government of MadhyaPradesh, Cooperative Department. | |
| 3 | Principal Secretary, Government of MadhyaPradesh, Panchayat and Rural Development Department, | |
| 4 | Principal Secretary, Government of MadhyaPradesh, Women and Child Development Department. | |
| 5 | Principal Secretary, Government of MadhyaPradesh, Public Health and Family Welfare Department. | |
| 6 | Commissioner, Cooperatives and RegistrarCooperatives. | |
| 7 | Commissioner, Woman Empowerment. | |
| 8 | Managing Director, Madhya Pradesh State CivilSupplies Corporation. | |
| 9 | Managing Director, Madhya Pradesh StateCooperative Bank Limited. | |
| 10 | Director, Mid Day Meal Scheme. | |
| 11 | State Advisor for Commissioners in the mattersof Food Security in the Supreme Court. | |
| 12 | Two representatives nominated by InchargeMinister of the Department. | |
| 13 | Commissioner, Food, Civil Supplies and ConsumerProtection, Madhya Pradesh. (Member-Secretary). |
| President | Scheduled Castes/Scheduled Tribes/Woman Memberof Legislative Assembly nominated by the incharge Minister ofthe District. | |
| Members | 1 | Commissioner, Municipal Corporation. |
| 2 | District Supply Controller/District SupplyOfficer. | |
| 3 | District Programme Officer, Women and ChildDevelopment. | |
| 4 | Chief Medical and Health Officer. | |
| 5 | Deputy Commissioner/AssistantCommissioner-cum-District Registrar Cooperative Societies. | |
| 6 | Project Officer, Urban Development Authority. | |
| 7 | Two representatives nominated by InchargeMinister of the District. | |
| Member Secretary | 8 | Chief Executive Officer, DistrictPanchayat/Additional Collector, who does not have liability ofDistrict Grievance Redressal Officer. |
| President | President, Janpad Panchayat. | |
| Members | 1 | Chief Municipal Officer of Chief MunicipalCouncil/Nagar Panchayat of Block Headquarter. |
| 2 | Project Officer, Women and Child Development. | |
| 3 | Block Education Officer. | |
| 4 | Block Medical Officer. | |
| 5 | Assistant Supply Officer/Junior Supply Officer. | |
| 6 | President of Food Committee of Janpad Panchayat. | |
| 7 | President of Food Committee of BlockHeadquarter. | |
| 8 | Two women Sarpanch nominated by the JanpadPresident. | |
| 9 | Four ration card holders of eligible categoryhouseholds of Block Headquarter, in which two households are ofAntyodaya category (nominated by Janpad President). | |
| 10 | Two members of Consumer Protection VigilanceCommittee at District level. | |
| 11 | One representative of Active Voluntary ConsumerAssociation. | |
| 12 | Two representatives nominated by localLegislator. | |
| Member Secretary | 13 | Member Secretary Chief Executive Officer (JanpadPanchayat). |
| President | Councillor of that ward where Government FairPrice Shop is situated. | |
| If more than one ward is affiliated to the shop,Councillor of other ward shall be Co-President. | ||
| Members | 1 | Below Poverty Line ration-card holder ofScheduled Castes. |
| 2 | Below Poverty Line ration-card holder ofScheduled Tribes. | |
| 3 | Below Poverty Line ration-card holder ofdisabled category. | |
| 4 | Ration-card holder of Antyodaya category. | |
| 5 | Apart from above, 4 members from other familiesof priority category, thus total 8 members, in which 50% shall bewoman. In the event of more than one ward, equal representationshall be from each ward. | |
| 6 | Two representatives nominated by Councillor ofthe Ward. | |
| 7 | Authorized officer/employee of urban ward inwhich fair price shop is situated. (Member Secretary) |
| President | Sarpanch of that Panchayat in which GovernmentFair Price Shop is situated. If more than one Gram Panchayat isaffiliated to the shop, Sarpanch of other Panchayat shall beCo-President. | |
| Members | 1 | Below Poverty Line ration-card holder ofScheduled Castes. |
| 2 | Below Poverty Line ration-card holder ofScheduled Tribes. | |
| 3 | Below Poverty Line ration-card holder ofdisabled category. | |
| 4 | Ration-card holder of Antyodaya category. | |
| 5 | Apart from above, 4 members from othershouseholds of priority category, thus total 8 members, in which50% shall be women. Equal representation shall be from each GramSabha. | |
| 6 | Two representatives nominated by Sarpanch. | |
| 7 | Panchayat Secretary of that Gram Panchayat inwhich Government Fair Price Shop is situated (Member Secretary). |