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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8A(e) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(e)The following shall be enclosed to the filled-in application form:
(i)Attested copy of the provisional/ Original Degree Certificate of the qualifying examination.
(ii)Attested copies of memo of marks obtained in all examinations of the qualifying examination (from 1st year to final year)
(iii)Attested copy of Date of Birth Certificate.
(iv)Two conduct certificates (one should be from the head of the Institution, where he/she studied the qualifying examination.
(v)Attested copy of House Subagency/ Internee ship Certificate.
(vi)Certificate of Caste or Social Status as in proforma issued by Mandal Revenue Officer concerned.
(vii)Study certificate/Residence certificate in support of local/Non-local status where applicable.
(viii)Nativity Certificate issued by Revenue Official not below the rank of District Revenue Authority by the candidates claiming the seat under the seats reserved for outside the State candidates.
(ix)Attested copy of Medical Registration Certificate.
(x)Service certificate if he/she is in-service issued by the concerned Directorate.
(xi)Any other certificate as may be prescribed by the N.T.R. University of Health Sciences, Vijayawada.