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State of Madhya Pradesh - Section

Section 51 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

51. Operation and Maintenance Expenses.

(1)The O&M Expenses shall be 1% of capital cost for the 1st year of operation.
(2)Normative O&M expenses shall be escalated from 2nd year onwards at the rate of 5.72% per annum.