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[Cites 1, Cited by 42]

Himachal Pradesh High Court

State Of H.P. & Others vs . Dr. D.R. Bharwal & Others on 13 June, 2022

Bench: Sabina, Satyen Vaidya

State of H.P. & Others vs. Dr. D.R. Bharwal & Others .

LPA No. 178 of 2021 with CWPOA Nos.1200, 1204, 1205, 1209, 1213, 1215, 1219, 1223, 1248, 5902 of 2020, CWP Nos.3941 to 3955, 4835, 4836, 7260, 7261, 7470 of 2021, 181 and 268 of 2022. 13.06.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the appellants in LPA No.178 of 2021 and for the respondents-State in all other matters.

Mr. Lalit Kumar Sehgal, Advocate for the petitioner(s) in CWP Nos.7260, 7261, 4835 & 4836 of 2021 and also on behalf of r Mr. S.P. Chatterji, Advocate for the respondents in LPA No.178 of 2021 and for petitioners in CWP Nos.3941 to 3955 and 7470 of 2021, 181 and 268 of 2022.

There is a request for adjournment on behalf of Mr. S.P. Chatterji, Advocate on the ground that he is not available today.

List again on 22nd August, 2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 13, 2022 (ps) ::: Downloaded on - 13/06/2022 20:02:38 :::CIS