Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(3) in Model Rules, 2011 under Bengal Ferries Act, 1885 (3)The applicant shall produce the boat at such time and place as the Boat Surveyor shall direct for the purpose of licensing the boat , preferably at the place of plying.
