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State of Jharkhand - Section

Section 71B in Bihar Factories Rules, 1950

71B. Medical Examination.

(1)Annual Medical Examination for fitness for each member of the canteen staff who handles foodstuffs shall be carried out by the Factory Medical Officer or the Certifying Surgeon, which should include the following:-
(i)Chest X-Ray,
(ii)Routine blood examination,
(iii)Routine and bacteriological testing of faeces and urine for germs of dysentry and typhoid fever.
(2)Workers who have any skin sores must not be allowed to work in the canteen.
(3)A certificate of fitness to work in a canteen shall be issued to all the staff which be produced on demand before an Inspector.