Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Rajasthan - Subsection Section 41(3) in Rajasthan Para-medical Council Regulations, 2014 (3)The Council may, at any time, amend or modify syllabus of any course. Such amended or modified syllabus shall be effective from the next session of the course.
