Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(12) in Rajasthan High Court Staff Service Rules, 2002

(12)[ Assistant Registrars/ Court Officers. - Recruitment to the post of Assistant Registrar/Court Officer shall be made by promotion on the recommendation of a Committee nominated by the Appointing Authority adjudging suitability of the Candidates on the criteria of merit from amongst the Administrative Officer Judicial, Guest House Manager Grade-1, Assistant Accounts Officers Chief Accountant-Cum-Administrative Officer Judicial] [Words Added in Rule 12 vide Estt./HC/2008/102 dated 8 May, 2008.] and Court Masters.
jktLFkku lsok fu;eksa ds fu;e 7 10, ds v/khu iznr 'kfr;ksa dk iz;ksx djrs gq, jkT; ljdkj jktLFkku mPp U;k;ky; ds dksVZ ekLVj ds in dks ,rn~} }kjk jktif=r in ds :i esa ?kksf"kr djrh gSA ;g ?kks"k.kk for fu;e foHkkx ds vkbZ0M+h0 dzekad 378@,QM+h@vkj@09 fnuakd 02-03-2009 }kjk iznr vuqeksnu ds vk/kkj ij dh tkrh gSAvf/klwpuk dzekad$ i0 11 5 U;k;@07 fnuakd% 03-03-2009