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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(b) in Punjab Municipal Infrastructure Development Fund Act, 2011

(b)[ for prescribing the manner in which the amount of grant-in-aid under section 5 is to be deposited.] [Substituted by Punjab Act No. 16 of 2017, dated 8.8.2017.]