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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(1)(b) in Dr. Babasaheb Ambedkar Open University Act, 1994

(b)whether any person has been duly appointed as or is entitled to be a member of any authority or other body of the University, the matter shall be referred to the State Government whose decision thereon shall be final.