Himachal Pradesh High Court
Sarla Devi vs . Vandana Verma & Anr. on 22 August, 2023
Author: Virender Singh
Bench: Virender Singh
Sarla Devi Vs. Vandana Verma & anr.
Civil Suit No. 15 of 2021 .
22.8.2023 Present: Mr. Sumesh Sharma, Advocate vice Mr. Karun Negi, Advocate, for the plaintiff/applicant.
Mr. Naresh Kumar Tomar, Advocate, for defendants/non-applicants No. 1 and 2.
Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for defendants/non-
of applicants No. 3 and 4.
OMP No. 705 of 2021 rt Learned counsel for defendants/non-
applicants No. 3 and 4 submits that reply is being filed, during the course of the day. His statement is taken on record.
Rejoinder, if any, be filed within a week.
List on 5.9.2023.
(Virender Singh) Judge August 22, 2023 (kalpana) ::: Downloaded on - 22/08/2023 20:36:47 :::CIS