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[Cites 1, Cited by 15]

Himachal Pradesh High Court

Sarla Devi vs . Vandana Verma & Anr. on 22 August, 2023

Author: Virender Singh

Bench: Virender Singh

Sarla Devi Vs. Vandana Verma & anr.

Civil Suit No. 15 of 2021 .

22.8.2023 Present: Mr. Sumesh Sharma, Advocate vice Mr. Karun Negi, Advocate, for the plaintiff/applicant.

Mr. Naresh Kumar Tomar, Advocate, for defendants/non-applicants No. 1 and 2.

Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for defendants/non-

of applicants No. 3 and 4.

OMP No. 705 of 2021 rt Learned counsel for defendants/non-

applicants No. 3 and 4 submits that reply is being filed, during the course of the day. His statement is taken on record.

Rejoinder, if any, be filed within a week.

List on 5.9.2023.

(Virender Singh) Judge August 22, 2023 (kalpana) ::: Downloaded on - 22/08/2023 20:36:47 :::CIS