Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 91(2)(i) in Jammu and Kashmir Wakafs Act, 2001

(i)the manner in which the accounts of Wakaf may be kept audited and the contents of the auditor's report ;