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State of Rajasthan - Section

Section 25 in The National Law University, Jodhpur Act, 1999

25. Annual report. - (1) The Executive .Council shall prepare the annual report containing such particulars as the General Council may specify, covering each financial year and submit it to the General Council on or before such date as may be prescribed by the regulations. The General Council may pass resolutions thereon and the Executive Council shall take action in accordance therewith. The action taken shall be intimated to the General Council.

(2)Copies of the Annual Report alongwith the resolution of the General Council thereon shall be submitted to the State Government. The State Government shall lay the same before the House of the State Legislature at their next earliest session.Miscellaneous