Himachal Pradesh High Court
Rajni Kumari vs . Sandeep Kumar On on 17 June, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajni Kumari vs. Sandeep Kumar oN CMPMO Not7t of 20220 > 17.06.2022 Present: Mr.Devender K. Sharma, Advocate, ne he peti ioner. None for the respondent. M4, oN : a CMPMO No.171 of 2022 C& As per report of the rein eae stands duly served, but he has not turned up. N Hénée, he is proceeded ex 'NS List for cons eration after two weeks. CMP Nowe Qo of 022 Till 'hert \ date of hearing, further proceedings pending
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before feared, Principal Judge (Family Court), Shimla, in HMA Petition NO: rie of 2022, titled as Rajni Kumari vs. Sandeep Kumar, aerate stayed.
\ " Petitioner is permitted to produce a copy of this order, Md wnloaded from the web-page of the High Court of Himachal » <-Bradesh, before the trial Court/authorities concerned, and the said Court/authorities shall not insist for production of a certified copy but if required, may verify it from Website of the High Court. (Vivek Singh Thakur) Judge June 17, 2022 (Purohit) :1: Downloaded on_ - 18/06/2022 20:03:45 ::: cis