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State of Chattisgarh - Section

Section 31 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

31. Board to be constituted.

(1)There shall be such other Boards in the University as may be prescribed by the Statute.
(2)The Constitution, terms, powers and duties of the Board constituted under subsection (1) shall be such as may be prescribed by the Statute.