Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Chattisgarh - Subsection Section 31(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004 (2)The Constitution, terms, powers and duties of the Board constituted under subsection (1) shall be such as may be prescribed by the Statute.
