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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(3)It shall come into force on such date as the Government may by notification, appoint, and different dates may be appointed for different areas and for different provisions of this Act.