Section 2 in Punjab Registration of Births and Deaths Rules, 2004
2. Definitions.
- In these rules, unless the context otherwise requires, --(a)"Act" means the Registration of Births and Deaths Act, 1969;(b)"Form" means a Form appended to these rules;(c)"section" means a section of the Act; and(d)"State Government" means the Government of the State of Punjab in the Department of Health and Family Welfare.
